Section 514B — Overriding effect of the provisions of the Delhi Development Act, 1957.
The Delhi Municipal Corporation Act, 1957
1 [ 514-B. Overriding effect of the provisions of the Delhi Development Act, 1957 .—Notwithstanding anything contained in this Act, in case of any repugnancy between the provisions of this Act and the provisions of the Delhi Development Act, 1957, the provisions of the Delhi Development Act, 1957 shall prevail over the provisions of this Act.]Open in Lexace · Ask the AI about this section
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