LexSection 506 — Repealed..
The Delhi Municipal Corporation Act, 1957
[ 1Amendment of Act 43 of 1950 .] Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 26-12-1960) .Open in Lexace · Ask the AI about this section
[ 1Amendment of Act 43 of 1950 .] Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 26-12-1960) .Open in Lexace · Ask the AI about this section