Section 484A — Omitted..
The Delhi Municipal Corporation Act, 1957
484A . [ Director of Local Bodies .] Omitted by the Delhi Municipal Corporation ( Amendment ) Act, 2022, s. 12 ( w.e.f. 22-5-2022 ). Earlier it was inserted by Delhi Act 12 of 2011, s. 19.Open in Lexace · Ask the AI about this section
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