Section 3A — Division of the area of the Corporation into zones and words.
The Delhi Municipal Corporation Act, 1957
1 [ 3A. Division of the area of 2 [ 3 [the Corporation]] into zones and wards. (1) The area of 2 [ 3 [the Corporation]] shall be divided into a number of zones and each zone and into a number of wards as specified in the Fourteenth Schedule. (2) The 4 [ 5 [Central Government]] may, by notification in the official Gazette, after the number or the name, and increase or diminish the area of any zone or ward specified in the Fourteenth Schedule.]Open in Lexace · Ask the AI about this section
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