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Section 330A — General superintendence etc., of the Central Government.

The Delhi Municipal Corporation Act, 1957
1 [330A. General superintendence, etc., of the 2 [ 3 [Central Government]].-- Notwithstanding anything contained in any other provision of this Act, the Commissioner shall exercise his powers and discharge his functions under this Chapter, under the general superintendence, direction and control of the 2 [ 3 [Central Government]].]
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