Section 288 — Omitted..
The Delhi Municipal Corporation Act, 1957
[ Functions in relation to transport services .] Omitted by s. 7(b) and the Second Schedule, ibid. w.e.f 3-11-1971) .Open in Lexace · Ask the AI about this section
[ Functions in relation to transport services .] Omitted by s. 7(b) and the Second Schedule, ibid. w.e.f 3-11-1971) .Open in Lexace · Ask the AI about this section