Section 274 — Omitted..
The Delhi Municipal Corporation Act, 1957
[ Definitions .] Omitted by the Delhi Municipal Corporation (Amendment) Act, 1993 (67 of 1993), s. 96 (w.e.f. 1-10-1993) .Open in Lexace · Ask the AI about this section
[ Definitions .] Omitted by the Delhi Municipal Corporation (Amendment) Act, 1993 (67 of 1993), s. 96 (w.e.f. 1-10-1993) .Open in Lexace · Ask the AI about this section