LexSection 268 — Omitted..
The Delhi Municipal Corporation Act, 1957
[ Disputes as to liability for payments to or by the Corporation .] Omitted by s. 96, ibid. (w.e.f. 1- 10-1993) .Open in Lexace · Ask the AI about this section
[ Disputes as to liability for payments to or by the Corporation .] Omitted by s. 96, ibid. (w.e.f. 1- 10-1993) .Open in Lexace · Ask the AI about this section