LexSection 255 — Omitted..
The Delhi Municipal Corporation Act, 1957
[ Power to require railway level, etc., to be raised or lowered .] Omitted by s. 96, ibid. (w.e.f. 1-10-1993) .Open in Lexace · Ask the AI about this section
[ Power to require railway level, etc., to be raised or lowered .] Omitted by s. 96, ibid. (w.e.f. 1-10-1993) .Open in Lexace · Ask the AI about this section