Section 247 — Omitted..
The Delhi Municipal Corporation Act, 1957
[ Use of drain by a person other than the owner .] Omitted by s. 96, ibid. (w.e.f. 1-10-1993) .Open in Lexace · Ask the AI about this section
[ Use of drain by a person other than the owner .] Omitted by s. 96, ibid. (w.e.f. 1-10-1993) .Open in Lexace · Ask the AI about this section