Section 219 — Omitted..
The Delhi Municipal Corporation Act, 1957
[ Power to require water supply to be taken .] Omitted by s. 96, ibid. (w.e.f. 1-10-1993) .Open in Lexace · Ask the AI about this section
[ Power to require water supply to be taken .] Omitted by s. 96, ibid. (w.e.f. 1-10-1993) .Open in Lexace · Ask the AI about this section