Section 214 — Omitted..
The Delhi Municipal Corporation Act, 1957
[ Water supplied for domestic purposes not to be used for non-domestic purposes .] Omitted by s. 96, ibid. (w.e.f. 1-10-1993) .Open in Lexace · Ask the AI about this section
[ Water supplied for domestic purposes not to be used for non-domestic purposes .] Omitted by s. 96, ibid. (w.e.f. 1-10-1993) .Open in Lexace · Ask the AI about this section