Section 184 — Omitted..
The Delhi Municipal Corporation Act, 1957
184 . [ Proceeds of entertainment tax. ] Omitted by Delhi Act No . 11 of 2002, s. 4 ( w.e.f . 1-4-1996).Open in Lexace · Ask the AI about this section
184 . [ Proceeds of entertainment tax. ] Omitted by Delhi Act No . 11 of 2002, s. 4 ( w.e.f . 1-4-1996).Open in Lexace · Ask the AI about this section