Section 165 — Omitted..
The Delhi Municipal Corporation Act, 1957
165 . [ Power to require entry in assessment list of details of buildings .] Omitted by s . 28, ibid. ( w.e.f. 1-8-2003).Open in Lexace · Ask the AI about this section
165 . [ Power to require entry in assessment list of details of buildings .] Omitted by s . 28, ibid. ( w.e.f. 1-8-2003).Open in Lexace · Ask the AI about this section