Section 134 — Omitted..
The Delhi Municipal Corporation Act, 1957
133 . [ Assessment in case of amalgamation of premises. ] Omitted by s . 21, ibid. ( w.e.f . 1-8-2003).Open in Lexace · Ask the AI about this section
133 . [ Assessment in case of amalgamation of premises. ] Omitted by s . 21, ibid. ( w.e.f . 1-8-2003).Open in Lexace · Ask the AI about this section