Section 131 — Omitted..
The Delhi Municipal Corporation Act, 1957
131 . [ Power of Commissioner to call for information and returns and to enter and inspect premises .] Omitted by the Delhi Municipal Corporation ( Amendment ) Act , 2003 (6 of 2003), s .19 ( w.e.f . 1-8-2003).Open in Lexace · Ask the AI about this section
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