LexSection 13 — [Omitted.].
The Delhi Municipal Corporation Act, 1957
[ Election of aldermen ].— Omitted by the Delhi Municipal Corporation Amendment Act 1993 (67 of 1993), s. 20 ( w.e.f. 1-10-1993).Open in Lexace · Ask the AI about this section
[ Election of aldermen ].— Omitted by the Delhi Municipal Corporation Amendment Act 1993 (67 of 1993), s. 20 ( w.e.f. 1-10-1993).Open in Lexace · Ask the AI about this section