Lexace Ask the AI ›

⚖️ Ask the AI about your situation:🚗 Car Accident 💼 Work / Job 🏠 Housing / Eviction 👪 Family / Divorce 📋 Contract Dispute 💰 Money Owed

Section 126 — Omitted..

The Delhi Municipal Corporation Act, 1957

126 . [ Amendment of assessment list .] Omitted by the Delhi Municipal Corporation ( Amendment ) Act , 2003 (6 of 2003), s .16 ( w.e.f . 1-8-2003).

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›