Section 116I — Validity of base unit area values of vacant land and covered space of building.—
The Delhi Municipal Corporation Act, 1957
1 [ 116I. Validity of base unit area values of vacant land and covered space of building .---The base unit area value of vacant land and the base unit area value of covered space of building in respect of a specified group in a ward shall remain in force for a period of three years: Provided that till the revision of such base unit area values is completed, the existing base unit area values shall continue to be in force.Open in Lexace · Ask the AI about this section