Section 100 — Municipal Fund to be kept in the State Bank of India.
The Delhi Municipal Corporation Act, 1957
1 [ 100. Municipal Fund to be kept in the State Bank of India. βAll moneys payable to the credit of the Municipal Fund in the General Account shall be received by the Commissioner and shall be forthwith paid into the State Bank of India to the credit of the said Account which shall be entitled The General Account of the Municipal Fund of the Corporation.]Open in Lexace · Ask the AI about this section
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