Section 26 — Exemption from tax.
The International Financial Services Centres Authority Act, 2019
Nothing contained in any other law or enactment for the time being in force, in relation to taxation, including the Income-tax Act,1961 (43 of 1961),shall make the Authority liable to pay income-tax or any other tax or duty with respect to its income, services or profits or gains.Open in Lexace · Ask the AI about this section
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