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Section 11 — Officers and other employees of Authority.

The International Financial Services Centres Authority Act, 2019
(1) the Authority may appoint such officers and other employees as it considers necessary for the efficient discharge of its functions under this act. (2) the salaries and allowances payable to, and other terms and conditions of service of, officers and other employees of the Authority appointed under sub-section (1) shall be such as may be specified by regulations.

Official Hindi (PDF) ↗

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