Section 9 — Officers of University.
The Central Sanskrit Universities Act, 2020
The following shall be the officers of the University, namely:— (1) the Chancellor; (2) the Vice-Chancellor; (3) the Deans of School of Studies; (4) the Registrar; (5) the Finance Officer; (6) the Controller of Examinations; (7) the Librarian; and (8) such other officers as may be declared by the Statutes to be the officers of the University.Open in Lexace · Ask the AI about this section