LexSection 186 — Repeals.
The Navy Act, 1957
[Repeals].—Rep. by the Repealing and Amending Act, 1960 (58 of 1960), s. 2 and the First Schedule (w.e.f. 29-12-1960).Open in Lexace · Ask the AI about this section
[Repeals].—Rep. by the Repealing and Amending Act, 1960 (58 of 1960), s. 2 and the First Schedule (w.e.f. 29-12-1960).Open in Lexace · Ask the AI about this section