Section 48 — Jurisdiction of courts.
The Delhi Development Act, 1957
No court inferior to that of a 1 [Metropolitan Magistrate] shall try an offence punishable under this Act.Open in Lexace · Ask the AI about this section
No court inferior to that of a 1 [Metropolitan Magistrate] shall try an offence punishable under this Act.Open in Lexace · Ask the AI about this section