Section 16 — [Omitted.].
The Delhi Development Act, 1957
[Compensation for compulsory acquisition of land.] Omitted by the Delhi Development (Amendment) Act, 1960 (56 of 1963), s. 10 (w.e.f. 30-12-1963).Open in Lexace · Ask the AI about this section
[Compensation for compulsory acquisition of land.] Omitted by the Delhi Development (Amendment) Act, 1960 (56 of 1963), s. 10 (w.e.f. 30-12-1963).Open in Lexace · Ask the AI about this section