Section 31B — Appeal to National Green Tribunal.
The Air (Prevention and Control of Pollution) Act, 1981
1 [31B. Appeal to National Green Tribunal.βAny person aggrieved by an order or decision of the Appellate Authority under section 31, made on or after the commencement of the National Green Tribunal Act, 2010, may file an appeal to the National Green Tribunal established under section 3 of the National Green Tribunal Act, 2010, in accordance with the provisions of that Act.]Open in Lexace · Ask the AI about this section
Lex