Section 29C — Procedure of Board.
The Cost Accountants Act, 1959
1 [ 29C. Procedure of Board. --The Board shall meet at such time and place and follow in its meetings such procedure as may be specified.]Open in Lexace · Ask the AI about this section
1 [ 29C. Procedure of Board. --The Board shall meet at such time and place and follow in its meetings such procedure as may be specified.]Open in Lexace · Ask the AI about this section