Section 33 — Repealed.
The State of Nagaland Act, 1962
[ Regulation 2 of 1961 .] Rep. by the Repealing and Amending Act, 1974 (56 of 1978), s. 2 and the First Schedule (w.e.f. 20-12-1974) .Open in Lexace · Ask the AI about this section
[ Regulation 2 of 1961 .] Rep. by the Repealing and Amending Act, 1974 (56 of 1978), s. 2 and the First Schedule (w.e.f. 20-12-1974) .Open in Lexace · Ask the AI about this section