Section 7 — Repealed.

The Goa, Daman and Diu (Administration) Act, 1962
[ Extension of the jurisdiction of Bombay High Court to Goa, Daman and Diu .] Rep. by the Goa, Daman and Diu Judicial Commissioner's Court (Declaration asHigh Court) Act, 1964 (16 of 1964), section 8 (w.e.f.16-12-1964).

Official Hindi (PDF) ↗

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