Section 6 — Power to extend enactments to Goa, Daman and Diu.

The Goa, Daman and Diu (Administration) Act, 1962
The Central Government may, by notification in the Official Gazette, extend with such restrictions or modifications as it thinks fit to Goa, Daman and Diu any enactment which is in force in a State at the date of the notification.

Official Hindi (PDF) ↗

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