LexSection 5 — Repeals.
The Parliament (Prevention of Disqualification) Act, 1959
The Parliament (Prevention of Disqualification) Act, 1950 (19 of 1950), the Parliament Prevention of Disqualification Act, 1951 (68 of 1951), the Prevention of Disqualification Act, 1953 (1 of 1954), and any provision in any other enactment which is inconsistent with this Act are hereby repealed.Open in Lexace · Ask the AI about this section