Section 73 — Procedure for appeals.
The Copyright Act, 1957
The High Court may make rules consistent with this Act as to the procedure to be followed in respect of appeals made to it under section 72.Open in Lexace · Ask the AI about this section
The High Court may make rules consistent with this Act as to the procedure to be followed in respect of appeals made to it under section 72.Open in Lexace · Ask the AI about this section