Section 68 — Penalty for making false statements for the purpose of deceiving or influencing any authority or officer.
The Copyright Act, 1957
[Penalty for making false statements for the purpose of deceiving or influencing any authority or officer.] Omitted by the Jan Vishwas (Amendment of Provision) Act, 2023 (18 of 2023), s. 2 and the Schedule (w.e.f. 1-8-2024).Open in Lexace · Ask the AI about this section
Lex