LexSection 34A — [Omitted.].
The Copyright Act, 1957
1 [34A [ Payment of remunerations by copyright society. ] Omitted by the Copyright (Amendment) Act , 2012 (27 of 2012), s . 22 ( w.e.f. 21-6-2012).]Open in Lexace · Ask the AI about this section
1 [34A [ Payment of remunerations by copyright society. ] Omitted by the Copyright (Amendment) Act , 2012 (27 of 2012), s . 22 ( w.e.f. 21-6-2012).]Open in Lexace · Ask the AI about this section