Section 11 — Omitted.
The Copyright Act, 1957
11. [ Appellate Board ].-- Omitted by the Tribunal Reforms Act, 2021 (33 of 2021), s . 10 ( w.e.f. 4-4-2021).Open in Lexace · Ask the AI about this section
11. [ Appellate Board ].-- Omitted by the Tribunal Reforms Act, 2021 (33 of 2021), s . 10 ( w.e.f. 4-4-2021).Open in Lexace · Ask the AI about this section