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Section 1 — Short title, extent and commencement.

The Transgender Persons (Protection of Rights) Act, 2019.
(1) This Act may be called the Transgender Persons (Protection of Rights) Act, 2019. (2) It extends to the whole of India. (3) It shall come into force on such date 1 as the Central Government may, by notification in the Official Gazette, appoint.

Official Hindi (PDF) ↗

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