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Section 17 — Extension of laws.

The Dadra and Nagar Haveli and Daman and Diu (Merger of Union territories) Act, 2019
All laws which immediately before the appointed day extend to, or are in force in, existing Union territories shall, on and from the appointed day, continue to be in force in those areas in respect of which they were in force immediately before that day.

Official Hindi (PDF) ↗

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