Section 13 — Assets and liabilities of Union territory undertakings.
The Dadra and Nagar Haveli and Daman and Diu (Merger of Union territories) Act, 2019
The assets and liabilities relating to any commercial undertaking of the existing Union territories shall vest in the Union territory of Dadra and Nagar Haveli and Daman and Diu.Open in Lexace · Ask the AI about this section
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