Section 10 — Cash balances.
The Dadra and Nagar Haveli and Daman and Diu (Merger of Union territories) Act, 2019
The total of the cash balances in all treasuries, the Reserve Bank of India, the State Bank of India and any nationalised bank, of the existing Union territories immediately before the appointed day shall be merged in the Union territory of Dadra and Nagar Haveli and Daman and Diu.Open in Lexace · Ask the AI about this section
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