LexSection 1 — Short title and commencement.
The Dadra and Nagar Haveli and Daman and Diu (Merger of Union territories) Act, 2019
(1) This Act may be called the Dadra and Nagar Haveli and Daman and Diu (Merger of Union territories) Act, 2019. (2) It shall come into force on such date 1 as the Central Government may, by notification in the Official Gazette, appoint.Open in Lexace · Ask the AI about this section