Section 1 — Short title and commencement.
The Prohibition of Electronic Cigarettes (Production, Manufacture, Import, Export, Transport, Sale, Distribution, Storage and Advertisement) Act, 2019
(1) This Act may be called the Prohibition of Electronic Cigarettes (Production, Manufacture, Import, Export, Transport, Sale, Distribution, Storage and Advertisement) Act, 2019. (2) It shall be deemed to have come into force on the 18th day of September, 2019.Open in Lexace · Ask the AI about this section
Lex