Section 3 — Formation of Union territory of Ladakh without Legislature.
The Jammu and Kashmir Reorganisation Act, 2019
On and from the appointed day, there shall be formed a new Union territory to be known as the Union territory of Ladakh comprising the following territories of the existing State of Jammu and Kashmir, namely:-- “Kargil and Leh districts”, and thereupon the said territories shall cease to form part of the existing State of Jammu and Kashmir.Open in Lexace · Ask the AI about this section
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