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Section 12 — Functions of Medical Advisory Council.

The National Medical Commission Act, 2019
(1) The Council shall be the primary platform through which the States and Union territories may put forth their views and concerns before the Commission and help in shaping the overall agenda, policy and action relating to medical education and training. (2) The Council shall advise the Commission on measures to determine and maintain, and to co-ordinate maintenance of, the minimum standards in all matters relating to medical education, training and research. (3) The Council shall advise the Commission on measures to enhance equitable access to medical education.

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