LexSection 26 — Punishment for contravention of section 10.
The Banning of Unregulated Deposit Schemes Act, 2019
Whoever fails to give the intimation required under sub-section (1) of section 10 or fails to furnish any such statements, information or particulars as required under sub-section (2) of that section, shall be punishable with fine which may extend to five lakh rupees.Open in Lexace · Ask the AI about this section