LexSection 1 — Short title and commencement
The Central Educational Institutions (Reservation in Teachers Cadre) Act, 2019
(1) This Act may be called the Central Educational Institutions (Reservation in Teachers' Cadre) Act, 2019. (2) It shall be deemed to have come into force on the 7th day of March, 2019.Open in Lexace · Ask the AI about this section