LexZIYAD RAHMAN A.A
9,936 recorded High Court judgment(s) · 2008–2026
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 9936 |
Disposal nature
| ALLOWED | 3543 |
| DISPOSED OF | 3141 |
| ALLOWED ON CONDITION | 899 |
| DISMISSED | 764 |
| CLOSED | 633 |
| DISMISSED AS WITHDRAWN | 399 |
| DISMISSED AS INFRUCTUOUS | 200 |
| DISMISSED AS NOT PRESSED | 146 |
Recent judgments
- R.BINDU, v. STATE BANK OF INDIA, — Kerala High Court (2026-03-18)
- P.M.SUBAIR , MANAGING PARTNER v. 1. Deputy Commissioner of Central Tax & Central Excise — Kerala High Court (2025-10-25)
- BINI BENNY, v. THE DISTRICT COLLECTOR ERNAKULAM — Kerala High Court (2025-04-11)
- Mohammed Riyas v. Ajayakumar K M — Kerala High Court (2025-04-10)
- AHALIA INTERNATIONAL FOUNDATION, v. THE STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY, — Kerala High Court (2025-04-10)
- ANILKUMAR C.K v. V. KARTHIKA — Kerala High Court (2025-04-10)
- VINOD T., v. STATE OF KERALA, — Kerala High Court (2025-04-09)
- AJITH T.C v. SREEJITH S — Kerala High Court (2025-04-09)
- SAFIA, v. STATE OF KERALA, — Kerala High Court (2025-04-08)
- SUHRA, v. STATE OF KERALA, — Kerala High Court (2025-04-08)