ZAFEER AHMAD

35 recorded High Court judgment(s) · 2025–2026

Courts

Allahabad High Court

Disposed off/Decided on merits	18
DISMISSED AS INFRUCTUOUS	9
Dismiss other than merit(DD/Non Prosec./Abated)	7
Allowed/Partly Allowed on merits/Granted	1

SURESH SONI and ORS. v. STATE OF U.P. THRU. PRIN. SECY.HOME DEPTT. and ANR. — Allahabad High Court (2026-05-20)
DEEPAK ARORA @ DEVENDRA SINGH ARORA v. THE STATE OF U.P. and ANR. — Allahabad High Court (2026-05-14)
AKEEL AHMAD AND ORS. v. STATE OF UP AND ORS. — Allahabad High Court (2026-05-14)
AKBAR ALI v. STATE OF U.P. THRU. DISTRICT MAGISTRATE BAHRAICH and ORS. — Allahabad High Court (2026-04-20)
NIRBHAY SINGH @ PINTU v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. — Allahabad High Court (2025-12-12)
SANJEEV AGARWAL v. STATE OF U.P. THRU. DIRECTOR GENERAL OF JAIL U.P. and ANOTHER — Allahabad High Court (2025-12-05)
MOHD. MUSTAFA AND 3 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND AND ANOTHER — Allahabad High Court (2025-11-17)
POORNENDU TIWARI v. STATE OF U.P. THRU. SECY. DEPTT. OF HOME AND 2 OTHERS — Allahabad High Court (2025-11-17)
RAJESH @ RAJESH SOGARWAL v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND ANOTHER — Allahabad High Court (2025-11-17)
SHATISH CHANDRA MISHRA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND ANOTHER — Allahabad High Court (2025-11-17)