Z.K.SAIYED

1,225 recorded High Court judgment(s) · 2007–2018

Courts

Gujarat High Court

1225

39-RULE DISCHARGED/DISMISSED @ FH	512
38-RULE ABSOLUTE/ALLOWED @ FH	490
26-DISMISSED @ ADM.STAGE	61
44-PARTLY ALLOWED @ FH	52
46-ANY OTHER MODE @ FH	26
31-NOTICE DISCHARGED @ ADM.STAGE	20
56-DISPOSED AT ADMISSION STAGE	13
35-ANY OTHER MODE @ ADM.STAGE	12

ZAKIRHUSEN MOHAMMADISAK SHAIKH v. STATE OF GUJARAT — Gujarat High Court (2018-04-12)
ASHISH PRAVINCHANDRA THAKKAR THROUGH POA PRAVINCHANDRA SHANTILAL THAKKAR v. STATE OF GUJARAT — Gujarat High Court (2018-04-12)
RICHA COMPUTERS THROUGH KALPESHBHAI JIVRAJBHAI NAKUM v. STATE OF GUJARAT — Gujarat High Court (2018-04-09)
KRUNAL SUBHASHCHANDRA SHAH v. STATE OF GUJARAT — Gujarat High Court (2018-04-06)
SANGITA PARESH PAREKH v. STATE OF GUJARAT — Gujarat High Court (2018-04-04)
JANAKKUMAR CHIMANLAL TRIVEDI v. STATE OF GUJARAT — Gujarat High Court (2018-04-04)
KASTURBHAI BALABHAI MAKWANA v. STATE OF GUJARAT — Gujarat High Court (2018-04-03)
KASTURBHAI BALABHAI MAKWANA v. STATE OF GUJARAT — Gujarat High Court (2018-04-03)
MAHESHBHAI SOMCHAND PATEL v. KASTRUBHAI BALABHAI MAKWANA — Gujarat High Court (2018-04-03)
PIYUSHBHAI KANUBHAI BHEDA v. STATE OF GUJARAT — Gujarat High Court (2018-04-02)