Z.A. HAQ, S.M. MODAK

117 recorded High Court judgment(s) · 2019–2020

Courts

Bombay High Court

117

Disposed-Off	34
Admitted/Allwd/Granted/Rule Absolute	23
DISPOSED OFF	18
Withdrawn	16
ALLOWED	11
Dismissed/Rule Discharged	10
DISMISSED	2
OTHERS DISPOSED OFF	1

RAJ S/O RAJESH HATIBED and ANOTHER v. STATE OF MAH. THR. PSO PS RANAPRATAP NAGAR, NAGPUR — Bombay High Court (2020-07-24)
SANGHCHAKRA S/o BHAURAO UPARWAT v. STATE OF MAHARASHTRA THR. PSO PS PATUR, TQ. PATUR, DIST. AKOLA — Bombay High Court (2020-07-24)
KIRAN S/O UMRAOJI KAITHE 9IN JAIL) v. STATE OF MAHARASHTRA, THR. SUPERINTENDENT, CENTRAL PRISON, AMRAVATI — Bombay High Court (2020-07-24)
SEEMA D/O RAMBHAU MESHRAM v. THE STATE OF MAH., THR. P.S.O. P.S. CHANDUR BAZAR, TQ. CHANDUR BAZAR, DIST. AMRAVATI AND ANOTHER — Bombay High Court (2020-07-24)
RAMDAS GANESHRAO RAHATE and ANOTHER v. STATE OF MAH., THR. P.S.O. PS WALGAON, TQ and DISTAMRAVATI and ANOTHER — Bombay High Court (2020-07-24)
VINOD S/O SAKHARAMJI BHARADKAR (IN JAIL) v. STATE OF MAH., THR. P.S.O. P.S. CHANDRAPUR (CITY) CHANDRAPUR and ANOTHER — Bombay High Court (2020-07-21)
SHAHZADI W/o MOHD ISMAIL and 3 OTHERS v. STATE OF MAHARASHTRA THR. PSO PS KHAMGAON CITY, DIST. BULDHANA and ANOTHER — Bombay High Court (2020-07-21)
ABDUL JAVED S/O ABDUL SALIM and 6 OTHERS v. STATE OF MAH. THR. PSO PS BALAPUR TQBALAPUR DISTAKOLA — Bombay High Court (2020-07-21)
RAJU S/O KESHAV UPARE (IN JAIL) v. STATE OF MAH. THR. PSO PS BORI DISTNAGPUR and ANOTHER — Bombay High Court (2020-07-21)
AMITKUMAR SURENDRAKUMAR JAISWAL (IN JAIL) v. STATE OF MAH. THRU. D.I.G. (PRISON) and ANOR — Bombay High Court (2020-07-21)